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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(3) in Bihar Biological Diversity Rules, 2017

(3)Appointment of any person to the post of the Chairman by selection from outside the Govt. service will be made by the selection committee headed by the Chief Secretary, members of which will be the Principal Secretary/Secretary, Environment & Forests and Principal Chief Conservator of Forest (HoFF).