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State of Odisha - Section

Section 274 in Orissa Municipal Rules, 1953

274.

No grants-in-aid shall be made under Section 359 to any educational institution for the maintenance or management of which the Council is no responsible either wholly or in part for the purpose of providing buildings to be used as a student hostel in connection with such institution or the purposes of maintaining and managing such hostels, without the specific sanction of the State Government.