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Gurmeet Kaur vs Devender Gupta on 17 May, 2023

Bench: Ajay Rastogi, Bela M. Trivedi

     ITEM NO.16                                    COURT NO.4                        SECTION II-B

                                       S U P R E M E C O U R T O F            I N D I A
                                               RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                                     No(s).       9138-
     9139/2017

     (Arising out of impugned final judgment and order dated 18-09-2017
     in CRM-M No. 4549/2015 01-11-2017 in CRM No. 33535/2017 passed by
     the High Court Of Punjab & Haryana At Chandigarh)

     GURMEET KAUR                                                                     Petitioner(s)

                                                            VERSUS

     DEVENDER GUPTA                                                                   Respondent(s)

     IA No. 125242/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 125244/2017 - EXEMPTION FROM FILING O.T., IA No.
     130920/2019 – INTERVENTION/IMPLEADMENT, IA No. 125240/2017 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES

     Date : 17-05-2023 These matters were called on for hearing today.

     CORAM :                    HON'BLE MR. JUSTICE AJAY RASTOGI
                                HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Petitioner(s)                     Mr. Devashish Bharuka, AOR

     For Respondent(s)                    Mr. Aseem Mehrotra, Adv.
                                          Ms. Deeksha, Adv.
                                          Mr. Rajeev Singh, AOR

                                          Mr. Alok Sangwan, Sr. A.A.G.
                                          Mr. Sumit Kumar Sharma, Adv.
                                          Mr. Rajat Sangwan, Adv.
                                          Dr. Monika Gusain, AOR

                                UPON hearing the counsel the Court made the following
                                                 O R D E R

Perused the letter circulated by learned counsel for the petitioner seeking adjournment.

List the matter in the month of July, 2023 on a non-

miscellaneous day.

(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER