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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(2)Where two or more Rent Courts are constituted for any urban area, the Government may, by general or special order, regulate the distribution of business among them.