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State of Maharashtra - Section

Section 130 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

130. Receipt of remuneration by University employees.

- No salaried officer or academic staff member of the University shall receive any remuneration for any work in or outside the University, except as may be determined by a Regulation/Resolution made in this behalf from time to time, by the Executive Council.