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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1)(v) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991

(v)an order reducing or withholding the maximum pension, including an additional pension, admissible to him under the rules governing pension.