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Delhi High Court - Orders

Smt Asha Rani vs Delhi Development Authority & Anr on 20 September, 2023

                                    $~38, 39, 41 to 49, 51, 53 to 67 and 71 to 78
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    38
                                    +           W.P.(C) 10428/2023, CM APPL. 40354/2023
                                                SMT ASHA RANI                             ..... Petitioner
                                                                Through: Mr. Saurabh Kansal and Mr. Raghav
                                                                          Vij, Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                                                      Mr. Raghwendra Tiwari, SPC with
                                                                      Ms. Priya Mishra, Adv. for R-2.

                                    39
                                    +           W.P.(C) 11370/2023, CM APPL. 44247/2023
                                                DARKSHA                                     ..... Petitioner
                                                                Through: Mr. Aayush Agarwala and Mr.
                                                                          Auritro Mukherjee, Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY             ..... Respondent
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                                                      Mr. Simranjyot Singh, Adv.
                                    41
                                    +           W.P.(C) 2352/2023, CM APPL. 8998/2023
                                                MANGAL KARAN                             ..... Petitioner
                                                                Through: Mr. Ramesh Singh, Sr. Adv. with Mr.



                                        CONT.CAS(C) 1246/2023 & connected                                                  Page 8 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:54:59
                                                                                                                Sanjay Katyal, Standing Counsel,
                                                                                                               Mr. Chand Chopra, Ms. Neha
                                                                                                               Bhupathiraju, Ms. Kritika Gupta, Mr.
                                                                                                               Nihal Singh, Advocates for DDA
                                                                                                               with Mr. Gulshan Gawri, Consultant
                                                                                                               and Mr. Chirag.
                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY & ANR. ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                                                      Ms. Richa Dhawan, Mr. Anuj
                                                                      Chaturvedi and Ms. Shreya Manjari,
                                                                      Advocates for DUSIB.
                                    42
                                    +           W.P.(C) 2785/2023, CM APPL. 1075/2023
                                                ARUN DAS                                  ..... Petitioner
                                                                Through: Mr. Priyadarshi Banerjee, Mr. Dilraj
                                                                          Singh Bhinder, Mr. Aarlin Moncy,
                                                                          Ms. Shabana Khatun, Mr. Rishabh
                                                                          Singhle and Mr. Sujoy Chatterjee,
                                                                          Advocates.

                                                                                      versus

                                                DELHI DEVELOPEMNT AUTHORITY & ANR. ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                                                      Ms. Devika Mohan, Ms. Kritika
                                                                      Gupta and Mr. Shubham Singh,
                                                                      Advocates for DDA.
                                    43



                                        CONT.CAS(C) 1246/2023 & connected                                                               Page 9 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:54:59
                                     +           W.P.(C) 3350/2023, CM APPL. 12989/2023
                                                SMT. SEEMA DAS                            ..... Petitioner
                                                                Through: Mr. Saurabh Kansal and Mr. Raghav
                                                                          Vij, Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.

                                                                                                               Mr. Ashish Batra, SPC for R-2/UOI.
                                    44
                                    +           W.P.(C) 8484/2023, CM APPLs. 32321/2023 & 32322/2023
                                                RAJ VERMA AND ORS                           ..... Petitioners
                                                                Through:  Mr. Siddhartha Shankar Ray with
                                                                          Mr. Vaibhav Mishra, Advocates.

                                                                                      versus

                                                GNCTD, DUSIB & ANR.                                                              ..... Respondents
                                                              Through:                                         Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                                                               Sanjay Katyal, Standing Counsel,
                                                                                                               Ms. Kritika Gupta and Mr. Nihal
                                                                                                               Singh, Advocates for DDA
                                                                                                               with Mr. Gulshan Gawri, Officer.
                                                                                                               Mr. Ramesh Singh, Sr. Adv. with Ms.
                                                                                                               Shobhana Takiar, Standing Counsel
                                                                                                               for DDA.
                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for R-2/DUSIB.
                                    45
                                    +           W.P.(C) 6225/2023,
                                                ASHISH PATRA AND ORS.                    ..... Petitioners
                                                                Through: Mr. Vivek Kumar Tandon, Ms.



                                      CONT.CAS(C) 1246/2023 & connected                                                                Page 10 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:54:59
                                                                                                                Prerna Tandon and Mr. Darshnik
                                                                                                               Narang, Advocates.
                                                                                      versus

                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                     Sanjay Katyal, Standing Counsel,
                                                                     Ms. Kritika Gupta and Mr. Nihal
                                                                     Singh, Advocates for DDA
                                                                     with Mr. Gulshan Gawri, Officer.
                                                                     Mr. Sanjay Katyal, Standing Counsel
                                                                     with Mr. Kritika Gupta and Mr.
                                                                     Kaushaljeet Kait, Advocates for
                                                                     DDA.
                                                                     Mr. Rishi Kant Singh and Prakash
                                                                     Deep, Advocates for R-2/DUSIB.

                                    46
                                    +           W.P.(C) 6290/2023
                                                SANJEEV BHADRA & ANR.                     ..... Petitioners
                                                                Through: Mr. Vivek Kumar Tandon, Ms.
                                                                         Prerna Tandon and Mr. Darshnik
                                                                         Narang, Advocates.

                                                                                      versus

                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                     Sanjay Katyal, Standing Counsel,
                                                                     Ms. Kritika Gupta and Mr. Nihal
                                                                     Singh, Advocates for DDA
                                                                     with Mr. Gulshan Gawri, Officer.
                                                                     Mr. Sanjay Katyal, Standing Counsel
                                                                     with Mr. Gaganmeet S. Sachdeva and
                                                                     Mr. Kaushaljeet Kait, Advocates for
                                                                     DDA.
                                                                     Mr. Rishi Kant Singh and Prakash
                                                                     Deep, Advocates for R-2/DUSIB.



                                      CONT.CAS(C) 1246/2023 & connected                                                            Page 11 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:54:59
                                     47
                                    +           W.P.(C) 6291/2023
                                                KASHMIR LAL                                                                     ..... Petitioner
                                                                Through:                                       Mr. Vivek Kumar Tandon, Ms.
                                                                                                               Prerna Tandon and Mr. Darshnik
                                                                                                               Narang, Advocates.

                                                                                      versus

                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                     Sanjay Katyal, Standing Counsel,
                                                                     Ms. Kritika Gupta and Mr. Nihal
                                                                     Singh, Advocates for DDA
                                                                     with Mr. Gulshan Gawri, Officer.
                                                                     Mr. Sanjay Katyal, Standing Counsel
                                                                     with Mr. Kritika Gupta and Mr.
                                                                     Kaushaljeet Kait, Advocates for
                                                                     DDA.
                                                                     Mr. Rishi Kant Singh and Prakash
                                                                     Deep, Advocates for R-2/DUSIB.

                                    48
                                    +           W.P.(C) 6303/2023, CM APPL. 40405/2023
                                                RANDHIR KUMAR KAUSHAL                      ..... Petitioner
                                                                Through: Mr. Vivek Kumar Tandon, Ms.
                                                                          Prerna Tandon and Mr. Darshnik
                                                                          Narang, Advocates.

                                                                                      versus

                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                     Sanjay Katyal, Standing Counsel,
                                                                     Ms. Kritika Gupta and Mr. Nihal
                                                                     Singh, Advocates for DDA
                                                                     with Mr. Gulshan Gawri, Officer.
                                                                     Mr. Sanjay Katyal, Standing Counsel



                                      CONT.CAS(C) 1246/2023 & connected                                                              Page 12 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:54:59
                                                                                                                with Mr. Kritika Gupta and Mr.
                                                                                                               Kaushaljeet Kait, Advocates for
                                                                                                               DDA.
                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for R-2/DUSIB.
                                    49
                                    +           W.P.(C) 6312/2023
                                                GOVINDA AND ORS.                                                                ..... Petitioners
                                                                Through:                                       Mr. Vivek Kumar Tandon, Ms.
                                                                                                               Prerna Tandon and Mr. Darshnik
                                                                                                               Narang, Advocates.

                                                                                      versus

                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                     Sanjay Katyal, Standing Counsel,
                                                                     Ms. Kritika Gupta and Mr. Nihal
                                                                     Singh, Advocates for DDA
                                                                     with Mr. Gulshan Gawri, Officer.
                                                                     Mr. Sanjay Katyal, Standing Counsel
                                                                     with Mr. Kritika Gupta and Mr.
                                                                     Kaushaljeet Kait, Advocates for
                                                                     DDA.
                                                                     Mr. Rishi Kant Singh and Prakash
                                                                     Deep, Advocates for R-2/DUSIB.
                                    51
                                    +           W.P.(C) 8070/2023, CM APPLs. 31124/2023, 40401/2023 &
                                                40402/2023
                                                JANMENJAY SAMANTA & ANR.                  ..... Petitioners
                                                               Through: Mr. Prateek, Adv.

                                                                                      versus

                                                GOVERNMENT OF NCT DELHI & ANR.        ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                     Sanjay Katyal, Standing Counsel,
                                                                     Mr. Chand Chopra, Ms. Neha



                                      CONT.CAS(C) 1246/2023 & connected                                                               Page 13 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:54:59
                                                                                                                Bhupathiraju, Ms. Kritika Gupta, Mr.
                                                                                                               Nihal Singh, Advocates for DDA
                                                                                                               with Mr. Gulshan Gawri, Consultant
                                                                                                               and Mr. Chirag.
                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for R-2/DUSIB.

                                    53
                                    +           W.P.(C) 7832/2023
                                                MANJOOR ALI                                                                     ....... Petitioner.
                                                                Through:                                       Mr. Vivek Kumar Tandon, Ms.
                                                                                                               Prerna Tandon and Mr. Darshnik
                                                                                                               Narang, Advocates.
                                                                                      versus
                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                     Sanjay Katyal, Standing Counsel,
                                                                     Mr. Chand Chopra, Ms. Neha
                                                                     Bhupathiraju, Ms. Kritika Gupta, Mr.
                                                                     Nihal Singh, Advocates for DDA
                                                                     with Mr. Gulshan Gawri, Consultant
                                                                     and Mr. Chirag.
                                                                     Mr. Rishi Kant Singh and Prakash
                                                                     Deep, Advocates for R-2/DUSIB.
                                    54
                                    +           W.P.(C) 7893/2023
                                                ARUN KUMAR YADAV & ORS.                   ..... Petitioners
                                                                Through: Mr. Vivek Kumar Tandon, Ms.
                                                                         Prerna Tandon and Mr. Darshnik
                                                                         Narang, Advocates.
                                                                versus

                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                     Sanjay Katyal, Standing Counsel,
                                                                     Mr. Chand Chopra, Ms. Neha
                                                                     Bhupathiraju, Ms. Kritika Gupta, Mr.
                                                                     Nihal Singh, Advocates for DDA



                                      CONT.CAS(C) 1246/2023 & connected                                                                  Page 14 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:54:59
                                                                                                                with Mr. Gulshan Gawri, Consultant
                                                                                                               and Mr. Chirag.
                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for R-2/DUSIB.

                                    55
                                    +           W.P.(C) 7976/2023, CM APPL. 30660/2023
                                                SACHIN KUMAR                               ..... Petitioner
                                                                Through: Ms. Aditi Gupta, Adv. (DHCLSC).

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY              ..... Respondent
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Kaushal
                                                                      Jeet Kait, Advocates for DDA.
                                                                      Mr. Rishi Kant Singh and Prakash
                                                                      Deep, Advocates for R-2/DUSIB.
                                    56
                                    +           W.P.(C) 8126/2023, CM APPLs. 31245/2023, 31247/2023 &
                                                34749/2023
                                                SATISH KUMAR                              ..... Petitioner
                                                               Through: Ms. Aditi Gupta, Adv. (DHCLSC).

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY              ..... Respondent
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Mr. Chand Chopra, Ms. Neha
                                                                      Bhupathiraju, Ms. Kritika Gupta, Mr.
                                                                      Nihal Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Consultant
                                                                      and Mr. Chirag.
                                                                      Mr. Rishi Kant Singh and Prakash
                                                                      Deep, Advocates for R-2/DUSIB.
                                    57



                                      CONT.CAS(C) 1246/2023 & connected                                                                Page 15 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:55:00
                                     +           W.P.(C) 8419/2023, CM APPL. 32087/2023
                                                IQBAL AHMED SIDDIQUI AND ORS                ..... Petitioners
                                                                Through:  Mr. Siddhartha Shankar Ray with
                                                                          Mr. Vaibhav Mishra, Advocates.

                                                                                      versus

                                                GOVT OF NCT OF DELHI AND ANR              ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                       Sanjay Katyal, Standing Counsel
                                                                       with Mr. Kritika Gupta and Mr.
                                                                       Kaushaljeet Kait, Advocates for
                                                                       DDA.
                                                                       Mr. Rishi Kant Singh and Prakash
                                                                       Deep, Advocates for R-2/DUSIB.
                                    58
                                    +           W.P.(C) 8433/2023
                                                KUNDAN KUMAR SHAH & ORS.                                                   ..... Petitioners
                                                                Through:

                                                                                      versus

                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Ms.
                                                                     Shobhana Takiar, Standing Counsel
                                                                     for DDA with Mr. Kuljeet Singh,
                                                                     Advocate.
                                                                     Mr. Sanjay Katyal, Standing Counsel
                                                                     with Mr. Kritika Gupta and Mr.
                                                                     Kaushaljeet Kait, Advocates for
                                                                     DDA.
                                                                     Mr. Rishi Kant Singh and Prakash
                                                                     Deep, Advocates for R-2/DUSIB.

                                    59
                                    +           W.P.(C) 8524/2023, CM APPL. 32450/2023
                                                PINTU PRAJAPATI & ORS.                                                     ..... Petitioners
                                                                Through:



                                      CONT.CAS(C) 1246/2023 & connected                                                            Page 16 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:55:00
                                                                                       versus

                                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                            Through: Mr. Ramesh Singh, Sr. Adv. with Ms.
                                                                     Shobhana Takiar, Standing Counsel
                                                                     for DDA with Mr. Kuljeet Singh,
                                                                     Advocate.
                                                                     Mr. Sanjay Katyal, Standing Counsel,
                                                                     Ms. Kritika Gupta and Mr. Nihal
                                                                     Singh, Advocates for DDA
                                                                     with Mr. Gulshan Gawri, Officer.
                                                                     Mr. Rishi Kant Singh and Prakash
                                                                     Deep, Advocates for R-2/DUSIB.
                                    60
                                    +           W.P.(C) 8544/2023, CM APPL. 32512/2023 & CM
                                                APPL.48744/2023
                                                BRIJESH KUMAR AND OTHERS                ..... Petitioners
                                                                Through: Mr. Kawalpreet Kaur, Mr. Umesh
                                                                         Kumar & Mr. Sumayya Khatoon,
                                                                         Advs.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY AND
                                                ORS.                                    ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Ms.
                                                                      Shobhana Takiar, Standing Counsel
                                                                      for DDA with Mr. Kuljeet Singh,
                                                                      Advocate.
                                                                      Mr. Rishikesh Kumar, ASC with Mr.
                                                                      Sudhir Kumar Shukla, Ms. Sheenu
                                                                      Priya, Mr, Muhammad Zaid, Mr.
                                                                      Sudhir and Mr. Sumit Choudhary,
                                                                      Advs. for GNCTD.
                                                                      Mr. Rishi Kant Singh and Prakash
                                                                      Deep, Advocates for R-2/DUSIB.
                                    61



                                      CONT.CAS(C) 1246/2023 & connected                                                    Page 17 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:55:00
                                     +           W.P.(C) 8545/2023, CM APPLs. 32514/2023 & 32515/2023
                                                SANJAY KUMAR AND ORS.                      ..... Petitioners
                                                                Through: Mr. Kawalpreet Kaur, Mr. Umesh
                                                                          Kumar & Mr. Sumayya Khatoon,
                                                                          Advs.

                                                                                      versus

                                                DELHI DEVEVELOPMENT AUTHORITY AND
                                                ORS.                                    ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                                                      Mr. Rishikesh Kumar, ASC with Mr.
                                                                      Sudhir Kumar Shukla, Ms. Sheenu
                                                                      Priya, Mr, Muhammad Zaid, Mr.
                                                                      Sudhir and Mr. Sumit Choudhary,
                                                                      Advs. for GNCTD.
                                                                      Mr. Rishi Kant Singh and Prakash
                                                                      Deep, Advocates for R-2/DUSIB.

                                    62
                                    +           W.P.(C) 8546/2023, CM APPL. 32516/2023
                                                MOHIT KUMAR AND ORS                     ..... Petitioners
                                                                Through: Mr. Kawalpreet Kaur, Mr. Umesh
                                                                          Kumar & Mr. Sumayya Khatoon,
                                                                          Advs.

                                                                                      versus

                                                DELHI DEVEVELOPMENT AUTHORITY AND
                                                ORS                                     ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA



                                      CONT.CAS(C) 1246/2023 & connected                                                    Page 18 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:55:00
                                                                                                                with Mr. Gulshan Gawri, Officer.

                                                                                                               Mr. Rishikesh Kumar, ASC with Mr.
                                                                                                               Sudhir Kumar Shukla, Ms. Sheenu
                                                                                                               Priya, Mr, Muhammad Zaid, Mr.
                                                                                                               Sudhir and Mr. Sumit Choudhary,
                                                                                                               Advs. for GNCTD.
                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for R-2/DUSIB.
                                    63
                                    +           W.P.(C) 8566/2023
                                                SHRI NIRNAJAN KANDAR                      ..... Petitioner
                                                                Through: Mr. Nishant Kumar, Ms. Nisha Rawat
                                                                         and Mr. Aakash Vats, Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                                                      Ms. Divya Prakash Panda, Standing
                                                                      Counsel for MCD.
                                                                      Mr. Rishi Kant Singh and Prakash
                                                                      Deep, Advocates for R-2/DUSIB.

                                    64
                                    +           W.P.(C) 8569/2023, CM APPL. 32574/2023
                                                BAIJNATH                                   ..... Petitioner
                                                                Through: Mr. Sharad Chandra Jha and Mr.
                                                                          Girish Kumar, Advs.

                                                                                      versus

                                                GOVERNMENT OF NCT, DELHI THROUGH ITS CHIEF
                                                SECRETARY & ORS.                   ..... Respondents



                                      CONT.CAS(C) 1246/2023 & connected                                                                 Page 19 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:55:00
                                                                                       Through:                 Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                                                               Sanjay Katyal, Standing Counsel,
                                                                                                               Ms. Kritika Gupta and Mr. Nihal
                                                                                                               Singh, Advocates for DDA
                                                                                                               with Mr. Gulshan Gawri, Officer.
                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for R-2/DUSIB.
                                    65
                                    +           W.P.(C) 8843/2023, CM APPL. 33425/2023
                                                BABITA                                      ..... Petitioner
                                                                Through: Mr. Aayush Agarwala and Mr.
                                                                          Auritro Mukherjee, Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY             ..... Respondent
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.

                                    66
                                    +           W.P.(C) 8992/2023, CM APPLs. 34090/2023 & 34091/2023
                                                MADAN KUMAR AND ORS                         ..... Petitioners
                                                                Through:  Mr. Siddhartha Shankar Ray with
                                                                          Mr. Vaibhav Mishra, Advocates.

                                                                                      versus

                                                GOVT. OF NCT OF DELHI & ANR.              ..... Respondents
                                                              Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                        Sanjay Katyal, Standing Counsel,
                                                                        Ms. Kritika Gupta and Mr. Nihal
                                                                        Singh, Advocates for DDA
                                                                        with Mr. Gulshan Gawri, Officer.
                                                                        Mr. Rishi Kant Singh and Prakash
                                                                        Deep, Advocates for R-2/DUSIB.



                                      CONT.CAS(C) 1246/2023 & connected                                                                Page 20 of 26
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:55:00
                                     67
                                    +           W.P.(C) 9014/2023, CM APPL. 34313/2023
                                                SHEELA                                 ..... Petitioner
                                                                Through: Mr. Shakeel Ahmad, Mr. Somi
                                                                          Ahmad and Mr. M.A. Hussain,
                                                                          Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY             ..... Respondent
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                    71
                                    +           W.P.(C) 9043/2023, CM APPL. 34398/2023
                                                MOHD DANISH                             ..... Petitioner
                                                                Through: Mr. Kawalpreet Kaur, Mr. Umesh
                                                                          Kumar & Mr. Sumayya Khatoon,
                                                                          Advs.

                                                                                      versus

                                                DDA AND OTHERS                                                                   ..... Respondents
                                                            Through:                                           Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                                                               Sanjay Katyal, Standing Counsel,
                                                                                                               Ms. Kritika Gupta and Mr. Nihal
                                                                                                               Singh, Advocates for DDA
                                                                                                               with Mr. Gulshan Gawri, Officer.

                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for DUSIB.
                                    72
                                    +           W.P.(C) 9077/2023, CM APPL. 34559/2023
                                                TULSI BISWAS                            ..... Petitioner
                                                                Through: Mr. Kawalpreet Kaur, Mr. Umesh
                                                                          Kumar & Mr. Sumayya Khatoon,
                                                                          Advs.



                                      CONT.CAS(C) 1246/2023 & connected                                                                Page 21 of 26
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                                                                                       versus

                                                DDA AND OTHER                                                                    ..... Respondents
                                                            Through:                                           Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                                                               Sanjay Katyal, Standing Counsel,
                                                                                                               Ms. Kritika Gupta and Mr. Nihal
                                                                                                               Singh, Advocates for DDA
                                                                                                               with Mr. Gulshan Gawri, Officer.

                                                                                                               Mr. Santosh Kumar Tripathi,
                                                                                                               Standing Counsel (Civil), GNCTD
                                                                                                               with Mr. Arun Panwar, Mr.
                                                                                                               Pradyumn Rao, Mr. Utkarsh Singh,
                                                                                                               Mr. Kartik Sharma, Mr. Prashansa
                                                                                                               Sharma and Mr. Rishabh Srivastava,
                                                                                                               Advocates.
                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for DUSIB.
                                    73
                                    +           W.P.(C) 9870/2023, CM APPL. 37957/2023
                                                GANGA DEVI                                  ..... Petitioner
                                                                Through: Mr. Aayush Agarwala and Mr.
                                                                          Auritro Mukherjee, Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY             ..... Respondent
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.


                                    74
                                    +           W.P.(C) 9873/2023, CM APPL. 37963/2023
                                                JASWANT                                  ..... Petitioner
                                                                Through: Mr. Aayush Agarwala and Mr.



                                      CONT.CAS(C) 1246/2023 & connected                                                                Page 22 of 26
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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                                                                                                                Auritro Mukherjee, Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY             ..... Respondent
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                    75
                                    +           W.P.(C) 9887/2023, CM APPL. 38056/2023
                                                POORAN WASI                                 ..... Petitioner
                                                                Through: Mr. Aayush Agarwala and Mr.
                                                                          Auritro Mukherjee, Advocates.

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY             ..... Respondent
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                    76
                                    +           W.P.(C) 11015/2023
                                                MITHLESH                                                                      ..... Petitioner
                                                                                      Through:                 Mr. Kawalpreet Kaur, Mr. Umesh
                                                                                                               Kumar & Mr. Sumayya Khatoon,
                                                                                                               Advs.

                                                                                      versus

                                                DDA AND OTHERS                                                                   ..... Respondents
                                                            Through:                                           Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                                                               Sanjay Katyal, Standing Counsel,
                                                                                                               Ms. Kritika Gupta and Mr. Nihal
                                                                                                               Singh, Advocates for DDA



                                      CONT.CAS(C) 1246/2023 & connected                                                                Page 23 of 26
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:55:00
                                                                                                                with Mr. Gulshan Gawri, Officer.
                                                                                                               Mr. Rishi Kant Singh and Prakash
                                                                                                               Deep, Advocates for DUSIB.

                                    77
                                    +           W.P.(C) 11431/2023
                                                PANCHAMI BIJOLI                                                                  ..... Petitioner
                                                                Through:                                       Mr. Gobind Malhotia, Mr. Gurpreet
                                                                                                               Singh, Mr. Rehan Saifi and Ms. Disha
                                                                                                               Tyagi, Advocates.
                                                             versus
                                                DELHI DEVELOPMENT AUTHORITY AND
                                                ORS                                     ..... Respondents
                                                             Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                      Sanjay Katyal, Standing Counsel,
                                                                      Ms. Kritika Gupta and Mr. Nihal
                                                                      Singh, Advocates for DDA
                                                                      with Mr. Gulshan Gawri, Officer.
                                    78
                                    +           W.P.(C) 11951/2023, CM APPL. 46815/2023
                                                AJAY KUMAR & ORS.                           ..... Petitioners
                                                                Through:  Mr. Siddhartha Shankar Ray with
                                                                          Mr. Vaibhav Mishra, Advocates.
                                                                versus
                                                DUSIB & ANR.                                ..... Respondents
                                                                Through: Mr. Ramesh Singh, Sr. Adv. with Mr.
                                                                          Sanjay Katyal, Standing Counsel,
                                                                          Ms. Kritika Gupta and Mr. Nihal
                                                                          Singh, Advocates for DDA
                                                                          with Mr. Gulshan Gawri, Officer.
                                                                          Mr. Rishi Kant Singh and Prakash
                                                                          Deep, Advocates for DUSIB.
                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                          ORDER

% 20.09.2023 [Physical Hearing/Hybrid Hearing (as per request)] CONT.CAS(C) 1246/2023 & connected Page 24 of 26 This is a digitally signed order.

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1. Learned Counsel for the Respondents have handed over a compilation prepared outlining the various categories of the cases.

2. Copies of the same have been handed over to the learned Counsel for the Petitioners today in Court as well.

3. Learned Standing Counsel for the Respondent/DDA fairly submits that this compilation comprises 21 out of the 40 Writ Petitions pending before this Court. He seeks some time to place on record the details qua the remaining matters as well.

4. Let the needful be done within three weeks with an advance copies to be supplied to the learned Counsel for the Petitioners.

5. Mr. Vivek Kumar Tandon, learned Counsel for the Petitioner, in W.P.(C) 6225/2023 and Ms. Kawalpreet Kaur, learned Counsel for the Petitioner in W.P.(C) 8544/2023 shall examine this compilation in consultation with the learned Counsel for the other Petitioners and finalise and file the same within three weeks thereafter.

6. Learned Standing Counsel appearing on behalf of the Respondent/DDA submits that certain matters form part of this batch of Petitions, where the Appellate Authority had allowed the Appeals of the Petitioners, while the Competent Authority in "IN-SITU" Appeals had rejected the order of the Appellate Authority.

6.1 It is contended on instructions, that the Competent Authority is likely to re-look into those matters. He seeks time to place those details on record by way of an additional affidavit.

6.2 Let the additional affidavit be filed within 4 weeks.

7. Learned Standing Counsel for the Respondent/DDA states that the Competent Authority has already decided majority of the Appeals filed by CONT.CAS(C) 1246/2023 & connected Page 25 of 26 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 22:55:00 parties against order passed by the Eligibility Determination Committee. He submits that all orders of the Appellate Authority passed in this batch of Petitions shall be sent by electronic mail to the learned Counsel for the Petitioners appearing in these matters, within the next three weeks, by learned Counsel for Respondent/DDA.

8. In the meantime, the parties shall continue to comply with all orders and directions passed by this Court.

9. List these matters on 14.12.2023.

10. Interim Orders/directions granted by this Court to continue till the next date of hearing.

TARA VITASTA GANJU, J SEPTEMBER 20, 2023/SA Click here to check corrigendum, if any CONT.CAS(C) 1246/2023 & connected Page 26 of 26 This is a digitally signed order.

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