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[Cites 0, Cited by 0] [Section 606(1)] [Section 606] [Entire Act]

State of Odisha - Subsection

Section 606(1)(j) in The Orissa Municipal Corporation Act, 2003

(j)after bringing or causing to be brought to a crematorium any corpse or part of a corpse fail to cremate or cause the same to be cremated within six hours from the time of the arrival thereof at such ground;