Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(a) in The Gujarat Prevention of Anti-Social Activities Act, 1985 (a)that the person to be detained thereunder, though, within the State, is outside the territorial jurisdiction of the authorised officer making the order, or
