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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Goa - Subsection

Section 115(2) in The City of Panaji Corporation Act, 2002

(2)Every owner or occupier from whom any such requisition is made shall be bound to comply with the same and to give true information or to make a true return to the best of his knowledge or belief.