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[Cites 0, Cited by 1] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(6) in The Multi-State Co-Operative Societies Act, 2002

(6)Notwithstanding anything contained in this section, the Central Registrar shall make an order for the winding up of a multi-State co-operative society, if the society, by a resolution passed by two-third majority of members present and voting in a general meeting decides for winding up of that society.