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[Cites 0, Cited by 0] [Section 1005] [Entire Act]

Bengal Presidency - Subsection

Section 1005(c) in Police Regulations, Bengal , 1943

(c)On receipt of permission, the arms or ordnance stores, including arms for repairs in Rifle Factory shall be sent to the Arsenal and a report in I.A. Form No. Z. 2098, shall be submitted to the Chief Ordnance Officer.