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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(1) in The Maharashtra District Planning Committee (Election) Rules, 1999

(1)For each constituency there shall be a separate ballot paper [* * *] [The words 'in different colour' were deleted, by G. N. of 5.5.2000.].