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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(8) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(8)Tools liable to produce sparks or heat or static charge shall not be used to open or close or repair case or receptacle of dangerous goods or for drawing samples and as far as it is possible to do so, samples shall be drawn by suction method without tilting the container.