Supreme Court - Daily Orders
Mukesh Kapil vs Parag P. Tripathi on 5 January, 2021
Bench: L. Nageswara Rao, Navin Sinha, Indu Malhotra
ITEM NO.5 Court 7 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).10749/2020
(Arising out of impugned final judgment and order dated 05-11-2019
in CMM No. 461/2019 05-11-2019 in CMM No. 465/2019 05-11-2019 in
CMA No. 13050/2019 05-11-2019 in CMA No. 13059/2019 passed by the
High Court Of Delhi At New Delhi)
MUKESH KAPIL Petitioner(s)
VERSUS
PARAG P. TRIPATHI & ANR. ETC. Respondent(s)
(With appls. for c/delay in filing SLP, permission to file
additional documents/facts/annexures,permission to file lengthy
list of dates)
Date : 05-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Balraj Dewan, AOR
Ms Sapna Kapil Adv
Ms Sundri Adv
For Respondent(s) Mr.Jayant Mehta, Adv
Mr Lalltaksh Joshi, Adv.
Mr. K. V. Mohan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere in the matter. The Special Leave Petitions are, accordingly, dismissed. Signature Not Verified Pending application(s), if any, Shall stand disposed of. Digitally signed by GEETA AHUJA Date: 2021.01.07 15:56:44 IST Reason:
(Geeta Ahuja) (Beena Jolly)
Court Master Court Master