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Supreme Court - Daily Orders

Mukesh Kapil vs Parag P. Tripathi on 5 January, 2021

Bench: L. Nageswara Rao, Navin Sinha, Indu Malhotra

     ITEM NO.5                  Court 7 (Video Conferencing)            SECTION XIV

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)                 Diary No(s).10749/2020

     (Arising out of impugned final judgment and order dated 05-11-2019
     in CMM No. 461/2019 05-11-2019 in CMM No. 465/2019 05-11-2019 in
     CMA No. 13050/2019 05-11-2019 in CMA No. 13059/2019 passed by the
     High Court Of Delhi At New Delhi)

     MUKESH KAPIL                                                      Petitioner(s)

                                                   VERSUS

     PARAG P. TRIPATHI & ANR. ETC.                     Respondent(s)
     (With appls. for c/delay in filing SLP, permission to file
     additional documents/facts/annexures,permission to file lengthy
     list of dates)

     Date : 05-01-2021 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE L. NAGESWARA RAO
                           HON'BLE MR. JUSTICE NAVIN SINHA
                           HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                Mr. Balraj Dewan, AOR
                                      Ms Sapna Kapil Adv
                                      Ms Sundri Adv

     For Respondent(s)                Mr.Jayant Mehta, Adv
                                      Mr Lalltaksh Joshi, Adv.

                                      Mr. K. V. Mohan, AOR

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

We are not inclined to interfere in the matter. The Special Leave Petitions are, accordingly, dismissed. Signature Not Verified Pending application(s), if any, Shall stand disposed of. Digitally signed by GEETA AHUJA Date: 2021.01.07 15:56:44 IST Reason:

     (Geeta Ahuja)                                                  (Beena Jolly)
     Court Master                                                    Court Master