Delhi High Court - Orders
Ntpc Limited Simhadri vs Era Infra Engineering Ltd on 3 December, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 511/2025 & I.A. 30137/2025
NTPC LIMITED SIMHADRI .....Petitioner
Through: Mr. Adarsh Tripathi, Mr Vikram
Singh Baid and Mr Ajitesh Garg,
Advs.
versus
ERA INFRA ENGINEERING LTD. .....Respondent
Through: Mr. Sudhir Nandrajog, Sr. Advocate
along with Ms. Suvangana Agarwal,
Ms. Ankita Singh, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 03.12.2025 I.A. 30136/2025 (Exemption) Allowed, subject to all just exceptions.
O.M.P. (COMM) 511/2025 It is stated that the parties are trying to amicably settle the matter. An adjournment is, therefore, sought on this ground.
List on 10.02.2026.
SUBRAMONIUM PRASAD, J DECEMBER 3, 2025 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2025 at 21:42:41