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Allahabad High Court

Shambhoo Nath Mishra vs State Of U.P. And 2 Others on 2 August, 2022

Author: Siddharth

Bench: Siddharth





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 2226 of 2018
 

 
Applicant :- Shambhoo Nath Mishra
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Indra Deo Mishra,Shri Ram (Rawat),Shushil Kumar Mishra
 
Counsel for Opposite Party :- G.A.,Saroj Kumar Dubey
 

 
Hon'ble Siddharth,J.
 

This is bail cancellation application.

List has been revised.

None responds on behalf of the applicant even in the revised list.

Sri Saroj Kumar Dubey, Advocate has put in appearance on behalf of opposite party nos. 2 and 3.

The application is dismissed for want of prosecution.

Order Date :- 2.8.2022 Rohit