Allahabad High Court
Shambhoo Nath Mishra vs State Of U.P. And 2 Others on 2 August, 2022
Author: Siddharth
Bench: Siddharth
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 76 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 2226 of 2018 Applicant :- Shambhoo Nath Mishra Opposite Party :- State Of U.P. And 2 Others Counsel for Applicant :- Indra Deo Mishra,Shri Ram (Rawat),Shushil Kumar Mishra Counsel for Opposite Party :- G.A.,Saroj Kumar Dubey Hon'ble Siddharth,J.
This is bail cancellation application.
List has been revised.
None responds on behalf of the applicant even in the revised list.
Sri Saroj Kumar Dubey, Advocate has put in appearance on behalf of opposite party nos. 2 and 3.
The application is dismissed for want of prosecution.
Order Date :- 2.8.2022 Rohit