Supreme Court of India
Zenith Ltd. vs Commissioner Of Income-Tax on 6 January, 1993
Equivalent citations: [1993]200ITR572(SC), (1993)11SCC262, AIRONLINE 1993 SC 539
Bench: M.N. Venkatachaliah, G.N. Ray
JUDGMENT
1. We have heard Sri Suman J. Khaitan, learned counsel for the appellant, and Sri Ahuja, learned counsel for the respondent, in C.A. Nos. 1020-21 of 1977. Learned counsel state that the various issues arising in these appeals are covered against the appellant by one or the other of the earlier pronouncements of this court. This submission is placed on record and these appeals are dismissed. There will be no order as to costs.