Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13A in The Tamil Nadu Borstal Schools Rules, 1938 13A. [ [Rule 13A was inserted by GO.Ms. No. 6162, Home, dated 22-12-1938.] If an inmate dies before the expiry of the period of his detention, his earning in the school shall lapse to the [State Government].]
