Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Nagaland - Subsection

Section 340(1)(f) in Nagaland Municipal Act, 2001

(f)To roof or cover an open space between walls or buildings to the extent of the structure formed by the roofing or covering of such space;