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[Cites 0, Cited by 0] [Section 420(2)] [Section 420] [Entire Act]

State of Uttar Pradesh - Subsection

Section 420(2)(vii) in Uttar Pradesh Municipal Corporation Act, 1959

(vii)sanitary regulation of factories or workshops, work place, etc. subject to the provisions of the Indian Boilers Act, 1923 and supplying of information connected therewith;