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[Cites 0, Cited by 2] [Section 3B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3B(b) in The M.P. Electricity Duty Act, 1949

(b)cancel any such notification and again subject, by a like notification, the distributor of electrical energy or producer or class of such producers to the payment of such duty in respect of such sale, supply or consumption of electrical energy.]