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Supreme Court - Daily Orders

Shammi Nagpal vs Sudhir Lalchand Nagpal on 12 July, 2016

Bench: V. Gopala Gowda, Adarsh Kumar Goel

                                        IN THE SUPREME COURT OF INDIA
                                           CIVIL ORIGINAL JURISDICTION


                                 TRANSFER PETITION (CIVIL) NO(S).1206 OF 2015




                           SHAMMI NAGPAL                                 Petitioner(s)

                                                    VERSUS

                           SUDHIR LALCHAND NAGPAL                        Respondent(s)



                                                    O R D E R

Heard learned senior counsel/learned counsel for the parties.

No ground for transfer of the case is made out. Hence, the transfer petition is dismissed.

Pending application(s), if any, stand(s) disposed of.

...................J. (V. GOPALA GOWDA) ....................J. Signature Not Verified (ADARSH KUMAR GOEL) Digitally signed by VINOD KUMAR Date: 2016.07.14 16:40:24 IST NEW DELHI, Reason: JULY 12, 2016 ITEM NO.67 COURT NO.9 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s). 1206/2015 SHAMMI NAGPAL Petitioner(s) VERSUS SUDHIR LALCHAND NAGPAL Respondent(s) (with appln. (s) for permission to file additional documents and stay and office report) Date : 12/07/2016 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Petitioner(s) Ms. Malini Poduval,Adv.
For Respondent(s) Ms. Indu Malhotra, Sr. Adv.
Mr. Manish Jha, Adv.
Mr. Divyam Agarwal, Adv.
Mr. Dheeraj Nair,Adv.
UPON hearing the counsel the Court made the following O R D E R Heard learned senior counsel/learned counsel for the parties.
No ground for transfer of the case is made out. Hence, the transfer petition is dismissed.
Pending application(s), if any, stand(s) disposed of.
(VINOD KUMAR JHA) (SUMAN JAIN) COURT MASTER COURT MASTER (Signed order is placed on the file)