Supreme Court - Daily Orders
Shammi Nagpal vs Sudhir Lalchand Nagpal on 12 July, 2016
Bench: V. Gopala Gowda, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO(S).1206 OF 2015
SHAMMI NAGPAL Petitioner(s)
VERSUS
SUDHIR LALCHAND NAGPAL Respondent(s)
O R D E R
Heard learned senior counsel/learned counsel for the parties.
No ground for transfer of the case is made out. Hence, the transfer petition is dismissed.
Pending application(s), if any, stand(s) disposed of.
...................J. (V. GOPALA GOWDA) ....................J. Signature Not Verified (ADARSH KUMAR GOEL) Digitally signed by VINOD KUMAR Date: 2016.07.14 16:40:24 IST NEW DELHI, Reason: JULY 12, 2016 ITEM NO.67 COURT NO.9 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s). 1206/2015 SHAMMI NAGPAL Petitioner(s) VERSUS SUDHIR LALCHAND NAGPAL Respondent(s) (with appln. (s) for permission to file additional documents and stay and office report) Date : 12/07/2016 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Petitioner(s) Ms. Malini Poduval,Adv.
For Respondent(s) Ms. Indu Malhotra, Sr. Adv.
Mr. Manish Jha, Adv.
Mr. Divyam Agarwal, Adv.
Mr. Dheeraj Nair,Adv.
UPON hearing the counsel the Court made the following O R D E R Heard learned senior counsel/learned counsel for the parties.
No ground for transfer of the case is made out. Hence, the transfer petition is dismissed.
Pending application(s), if any, stand(s) disposed of.
(VINOD KUMAR JHA) (SUMAN JAIN) COURT MASTER COURT MASTER (Signed order is placed on the file)