Section 63(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(7)If a difference of opinion arises between an Examiner and a Moderator about awarding of marks in general or to an answer in particular, he/she shall refer the matter to the Chief/Senior Moderator whose opinion shall prevail. All such cases shall be reported to the Secretary, in writing for approval.
