Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 12 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958 12. [ Form of general notices under rule 6-D and Sections 11 (1) and 12(1). [Substituted by S.O. 1461 dated 26.8.1976.] - The Assistant Consolidation Officer shall issue a general notice under rule 6-D and Sections 11(1) and 12(1) in Form XA, VII and XII-A.]
