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Chattisgarh High Court

Ankit Vishwakarma vs State Of Chhattisgarh 63 ... on 6 December, 2018

                            HIGH COURT OF CHHATTISGARH, BILASPUR
                                             MCRC No. 9589 of 2018
                                Ankit Vishwakarma Versus State Of Chhattisgarh



    1

06-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi