Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(2) in The Pepsu Court of Wards Act, 2008

(2)No suit shall be brought against any officer of Government or any guardian, manager or servant appointed by and discharging the duties under a Court of Wards for anything done by him in good faith under this Act.