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State of Tamilnadu - Section

Section 3 in Code of Regulations for Matriculation Schools, Tamil Nadu

3.

The responsibility of maintenance and control of every recognised school shall vest in a governing body which shall be responsible for the fulfillment of all the conditions upon which recognition is granted. The governing body may entrust the management of a school to a Manager or/and a Correspondent responsible to it. But, such delegation will not divert it of ultimate responsibility to the Department and Government. The Manager or/and Correspondent duly appointed by the governing body of the Educational Agency shall be approved by the Department.In communication with the Department, the Manager or Correspondent should invariably address the Inspector.