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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Mizoram - Subsection

Section 9(1)(h) in Mizoram (Finance and Accounts Service) Rules, 1991

(h)Validity of panel list. - The list of successful candidates shall ordinarily remain valid for one year from the date of Commission's letter of recommendations/date of meeting of the Board.