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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(3) in Kerala Municipality Building Rules, 1999

(3)Every building upto 10 meters in height shall have a minimum front yard of 3 meters depth:Provided that where 3 meters depth cannot be maintained laterally throughout due to the peculiar shape of the plot , it shall suffice if the mean depth is not less than 3.0m with minimum depth at all points not less than 1.80 meters.