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State of Assam - Section

Section 326 in Assam Excise Rules, 1945

326. Premises regarding country liquor, ganja and bhang.

- Premises licensed for the vend of country liquor, ganja or Bhang shall have at least one door on the front wall. Such premises must be so constructed and fitted with one or more sale-windows of size not smaller than 2 feet in width by 2½ feet in height, that the interior thereof, where sales are effected may be visible from outside. The sale room shall be well-lighted effected may be visible from outside. The sale room shall be well-lighted and the actual weighing or measuring of intoxicants, shall be in full view of the customers.