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[Cites 0, Cited by 0] [Section 58] [Entire Act]

NCT Delhi - Subsection

Section 58(3) in Delhi Police Act, 1978

(3)Every officer or member of a Defence Society shall-
(a)on appointment receive a certificate in such form as may be specified or approved by the Administrator, in this behalf; and
(b)when called up for duty have the same powers, privileges and protection as are vested in a police officer appointed under this Act