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State of Jharkhand - Section

Section 427 in Civil Court Rules of the High Court of Judicature at Patna

427. [ [Substituted by C.S. No. 80, dated 7.2.1988.]

The scale of remuneration besides incidental expenses of guardian-ad-litem which the High Court consider reasonable, should be between Rs. 16/- and Rs. 32/- resting on the discretion of the Court trying the suit, who may fix the amount considering the valuation, nature and status of the parties:Provided that a pleader appointed by a Court to be a guardian-ad-litem shall not incur any expenses on account of travelling without the leave of the Court.]VIII. Mukhtar's Fees