Calcutta High Court
Brook Bond Lipton India Ltd vs Commr. Of Income Tax;W.B.-Ii;Cal on 20 November, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee, Debangsu Basak
ORDER SHEET
APOT NO.403 OF 1996
WP NO.1333 OF 1996
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
BROOK BOND LIPTON INDIA LTD.
Versus
COMMR. OF INCOME TAX;W.B.-II;CAL.
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ.
The Hon'ble JUSTICE DEBANGSU BASAK Date : 20th November, 2013.
The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK, J.) sd/