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Calcutta High Court

Brook Bond Lipton India Ltd vs Commr. Of Income Tax;W.B.-Ii;Cal on 20 November, 2013

Author: Ashim Kumar Banerjee

Bench: Ashim Kumar Banerjee, Debangsu Basak

                             ORDER SHEET
                          APOT NO.403 OF 1996
                          WP NO.1333 OF 1996
                    IN THE HIGH COURT AT CALCUTTA

                        Civil Appellate Jurisdiction

                              ORIGINAL SIDE



                    BROOK BOND LIPTON INDIA LTD.
                               Versus
                  COMMR. OF INCOME TAX;W.B.-II;CAL.


BEFORE:
  The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ.

The Hon'ble JUSTICE DEBANGSU BASAK Date : 20th November, 2013.

The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.

(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK, J.) sd/