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[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 37 in The Employees' Provident Funds Scheme, 1952

37. Allotment of account numbers.

- On receipt of the information referred to in paragraphs 33, 34 and 36, the Commissioner shall promptly allot an Account Number to each employee qualifying to become a member and shall communicate the Account Number to the member through the employer.