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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in The M.P. Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(2)[ It extends to the whole of Madhya Pradesh.] [Substituted by M.P. Act 23 of 1958.]