Section 96 in The Armed Forces Tribunal (Practice) Rules, 2009
96. Corrections.
The Member of the Bench who has prepared the order shall initial all corrections and affix his initials at the bottom of each page. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
