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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Karnataka - Subsection

Section 63(b) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(b)if required, the staff required to execute the scheme or research project shall be recruited in accordance with the terms and conditions stipulated in the Act or in the regulations made thereunder.