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Patna High Court - Orders

The Navodaya Vidyalaya Samiti (Nvs) vs Sunil Kumar Singh on 15 May, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, A. Abhishek Reddy

     IN THE HIGH COURT OF JUDICATURE AT PATNA
             Civil Writ Jurisdiction Case No.1260 of 2022
======================================================
The Navodaya Vidyalaya Samiti (NVS)

                                                         ... ... Petitioner/s
                                      Versus
Sunil Kumar Singh

                                          ... ... Respondent/s
======================================================
                                       with
                 CIVIL REVIEW No. 20 of 2023
                                 In
           Civil Writ Jurisdiction Case No.1221 of 2022
======================================================
Nitin Roy

                                                         ... ... Petitioner/s
                                      Versus
The Navodaya Vidyalaya Samiti

                                       ... ... Opposite Party/s
======================================================
                                       with
                  CIVIL REVIEW No. 28 of 2023
                                  In
            Civil Writ Jurisdiction Case No.1338 of 2022
======================================================
Dr Umesh Kumar Yadav

                                                         ... ... Petitioner/s
                                      Versus
The Navodaya Vidyalaya Samiti

                                       ... ... Opposite Party/s
======================================================
                                       with
                    CIVIL REVIEW No. 30 of 2023
                                    In
              Civil Writ Jurisdiction Case No.1326 of 2022
======================================================
Dr. Manindra Kumar

                                                         ... ... Petitioner/s
                                Versus
The Navodaya Vidyalaya Samiti (NVS)

                                       ... ... Opposite Party/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 1260 of 2022)
For the Petitioner/s      :       Mr.Siddhartha Prasad
            Patna High Court CWJC No.1260 of 2022(16) dt.15-05-2023
                                                      2/2




                  For the Respondent/s     :   Mr.Munna Pd Dixit (M.P. Dixit)
                  (In CIVIL REVIEW No. 20 of 2023)
                  For the Petitioner/s     :   Mr.Munna Pd Dixit (M.P. Dixit)
                  For the Opposite Party/s :   Mr.Smt. Shilpa Singh (Ga 12)
                  (In CIVIL REVIEW No. 28 of 2023)
                  For the Petitioner/s     :   Mr.Munna Pd Dixit (M.P. Dixit)
                  For the Opposite Party/s :   Mr.Smt. Shilpa Singh (Ga 12)
                  (In CIVIL REVIEW No. 30 of 2023)
                  For the Petitioner/s     :   Mr.Munna Pd Dixit (M.P. Dixit)
                  For the Opposite Party/s :   Mr.Smt. Shilpa Singh (Ga 12)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                          and
                          HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

16   15-05-2023

At the request of learned counsel for the petitioners, relist this matter on 03.07.2023.

(P. B. Bajanthri, J) ( A. Abhishek Reddy , J) abhishekkr/-

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