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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(2)If, on receiving such application or otherwise, the Government is satisfied that the variation required is not substantial, the Government shall publish a draft of such variation in the prescribed manner.