Karnataka High Court
Sudheer Adappa vs The Union Of India on 20 November, 2020
Author: P.S.Dinesh Kumar
Bench: P.S. Dinesh Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF NOVEMBER, 2020
BEFORE
THE HON'BLE MR.JUSTICE P.S. DINESH KUMAR
WRIT PETITION No.108 OF 2020 (CS EL/M)
BETWEEN :
1. SUDHEER ADAPPA
AGED 46 YEARS,
S/O KRISHNA ADAPPA,
KRISHNA NIVASA,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
2. SUDHAKAR NAIK
AGED 41 YEARS,
S/O OBAYYA NAIK,
1-11 (2) KALASABAIL HOUSE,
BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
3. RADHA
AGED 63 YEARS,
D/O OBAYYA NAIK,
1-11 (2) KALASABAIL HOUSE,
BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
4. SOMAYYA NAIK
AGED 55 YEARS,
S/O KARIYA NAIK,
2
1-8 (8) KALASABAIL HOUSE,
BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
5. MELVIN PINTO
AGED 46 YEARS,
S/O APOLIN PINTO,
3.74 PILKURI HOUSE,
POST KUDRIPADAV,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
6. PRECILLA PINTO
AGED 58 YEARS,
W/O JOY PINTO,
3.64 AGARI HOUSE,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
7. AMBHARISH PRABHU
AGED 39 YEARS,
S/O SURENDRA PRABHU, 6-32(A),
GANESH PRASAD,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
8. VITTALA NAIK
AGED 49 YEARS,
S/O SOMAYYA NAIK,
KALASABAIL HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
9. BENADICTA LOBO
AGED 41 YEARS,
S/O MATHEIS LOBO,
KUNDABETTU HOUSE,
3
POST NIDDODI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
10 . VALERIAN SIQUERA
AGED 72 YEARS,
S/O KASHMIR SIQUERA,
6.103/3 STELLA COTTAGE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
11 . GURURAJA BHAT
AGED 46 YEARS,
S/O SEETHARAMA BHAT,
2.84(2), DAILABETTU HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
12 . ITHAPPA
AGED 42 YEARS,
S/O THOMAR, 2.64(3),
NALKEMAR H OUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
13 . THUKARAMA
AGED 29 YEARS,
S/O GURUVA, S.974,
KUTHATTA HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
14 . SUDHAKARA
AGED 39 YEARS,
S/O JAYA KOTIYAN,
4
1-57, THODANKILA HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
15 . ISHWARA MOOLYA
AGED 50 YEARS,
S/O KRISHNAPPA MOOLYA,
6/153, INDIRA NAGARA,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
16 . FELIX VALERIAN PINTO
AGED 52 YEARS
S/O GABRIAL PINTO,
1.41 AGARI HOUSE,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
17 . JANANI
AGED 48 YEARS,
W/O KANTHAPPA POOJARI, 1/125(1),
THARANGADI HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
18 . NOVEL DANTIS
AGED 38 YEARS
S/O BONAVENTURE DANTIS,
BARKABETTU HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
19 . VERONICA CANTIS
AGED 74 YEARS
S/O BONAVENTURE DANTIS,
5
BARKABETTU HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
20 . ROJER D'SOUZA
AGED 51 YEARS
S/O LATE JOHN B D'SOUZA,
4-105, D'SOUZA COMPOUND,
POST KUDRIPADAV,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
21 . MELVIN SALDANHA
AGED 53 YEARS,
S/O FUSTIN SALDANHA,
2-3 MANDKERE HOUSE,
POST NIDDODI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
22 . SUPRAJ
AGED 24 YEARS,
S/O KANTHAPPA POOJARI,
1-125(1), THARANGADI HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
23 . GRETTA D'SILVA
AGED 52 YEARS,
W/O VALERIAN D'SILVA, 65-80,
MANJANABAIL HOUSE,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
24 . VIVIAN D'SILVA
AGED 28 YEARS,
S/O LATE VALERIAN D'SILVA, 6-80,
6
MANJANABAIL HOUSE,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
25 . VIMALA
AGED 32 YEARS,
W/O RAVI NAIK,
1.7, KALASABAIL HOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
26 . SUMALATHA
AGED 28 YEARS,
W/O ANANDA,
6.62 INDIRA NAGARA,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
27 . HARICHANDRA YANE
ASHOK SUVARNA
AGED 46 YEARS,
S/O CHANDRASHEKARA SUVARNA,
ANDIBETTU HOUSE,
POST BANANGADI,
MANGALORE TALUK,
D.K.DISTRICT-574 227
28 . UMESH POOJARI
AGED 39 YEARS,
S/O MUDARA POOJARI,
1.61(1), MURANTHABETTU HOUSE,
POST BANANGADI,
MANGALORE TALUK,
D.K.DISTRICT-574 227
29 . GOWRAMMA
AGED 72 YEARS,
W/O P.M.LAXMAN BHAT,
4.101, PALLA HOUSE,
POST ASHWATHPURA,
7
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
30 . NAGARAJA
AGED 51 YEARS,
S/O P.M.LAXMAN BHAT,
4.101, PALLA HOUSE,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
31 . ARUNA
AGED 42 YEARS,
S/O ANNU MOOLYA,
3.44, GAYATHRI KRIPA,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
32 . HONNAYYA POOJARI
AGED 50 YEARS,
S/O PANDU POOJARI, 3.161 (1),
LAKKANNA BAIL HOUSE,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
33 . SESAMMA
AGED 65 YEARS,
W/O PUTTU GOWDA,
2.104, ADTHIMARU HOUSE,
NEERKERE,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
34 . MALATHI
W/O SHETTIGAR,
AGED 48 YEARS,
8
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
35 . JAGANNATHA CHOWTA
AGED 45 YEARS,
S/O KANTHAPPA CHOWTA,
4-55(1), SUKANTHA NILAYA,
MUNGANABETTU,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
36 . HEMALATHA
W/O HONNAYYA GOWDA,
4.58, KONTADKA HOUSE,
POST SAMPIGE,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
37 . CHANDRASHEKARA
AGED 38 YEARS,
S/O CHANDAYYA BANDARI, 3.86,
NIRKERE BENGADOTTU,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
38 . BHUJANGA SHETTY
AGED 65 YEARS,
S/O VAMANA SHETTY,
2-83, KOJAPADI HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
39 . PANDU SHETTY
AGED 52 YEARS,
S/O BINDU SHETTY,
3.20 NEAR YUVAKA MANDALA,
9
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
40 . PUNDARIKA RAO
AGED 45 YEARS,
S/O G.SEETHARAMA RAO,
2.61 GUNDEBETTU HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
41 . MONIKA D'SOUZA
AGED 70 YEARS,
W/O MARE D'SOUZA,
2.113, PUMAVARA PADAV, POST
ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
42 . SEETHA BAI
AGED 68 YEARS,
W/O CHENAPPA GOWDA,
3.124, NAYANA NIVASA,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
43 . PADMAVATHI
AGED 40 YEARS,
W/O KRISHNA GOWDA,
NEAR PADMAPOOJA COMPLEX,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
44 . SEETHARAMA ACHARI
AGED 40 YEARS,
S/O SANJEEVA ACHARI,
10
3.8, DURGA KRIPA,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
45 . JAYA SHETTY
AGED 42 YEARS,
S/O GIRIYA SHETTY,
3.61, MUDRABETTU HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
46 . KARUNAKARA POOJARI
AGED 40 YEARS,
S/O PANDU POOJARI,
LAKKANNA BAIL HOUSE,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
47 . VISHWANATHA SHETTY
AGED 45 YEARS,
S/O SHAMBUSHETTY,
3.12, VANDARE HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
48 . SADASHIVA
AGED 42 YEARS,
S/O RAMAGOWDA,
PANJURLI GUDDE HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
49 . VISHWANATHA DEVADIGA
AGED 40 YEARS,
11
S/O SHEENA DEVADIGA,
2.86, PORTHU GUDDE HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
50 . JAGADISHA
AGED 40 YEARS,
S/O SHEENA DEVADIGA,
2.86, PORTHU GUDDE HOUSE POST
ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
51 . KARUNAKARA
AGED 45 YEARS,
S/O SHYAMU DEVADIGA,
2.36, GUNDEBETTU HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
52 . VASANTHA DEVADIGA
AGED 40 YEARS,
S/O KANTHAPPA DEVADIGA,
3.41, VAJRABETTU HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
53 . PURUSHOTTHAMA
AGED 41 YEARS,
S/O ANILK GOWDA,
3.16, KUKKUDADIHOUSE,
POST ASHWATHPURA,
BADAGAMIJAR.
54 . MADHAVA GOWDA
AGED 38 YEARS,
S/O JANAPPA GOWDA,
12
3.122, BALAKUMAR HOUSE,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
55 . PADMANABHA
AGED 50 YEARS,
S/O GURUVAPPA POOJARI,
2.46, KATTADADIHOUSE,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
56 . JANARDHANA GOWDA
AGED 45 YEARS,
S/O PANDU GOWDA,
3.73(1), KONDEBETTU HOUSE,
POST ASHWATHPURA,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
57 . MOHINI
AGED 45 YEARS,
W/O SOMAYYA GOWDA,
1.52, NOOYI HOUSE,
POST SAMPIGE,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
58 . GANESHA GOWDA
AGED 40 YEARS,
S/O KUPPA GOWDA,
S.39, VANTIMAR HOUSE,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
59 . GASPER RONAL D'SOUZA
AGED 58 YEARS,
13
S/O LUWIS D'SOUZA,
3.59, AGARIHOUSE,
POST BANANGADI,
KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
60 . BENEDICTA LASRADO
AGED 54 YEARS,
W/O LONGIN VIJAI MATHIES,
JENEVILLA,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
61 . DAVID PRAKASH D'SOUZA
AGED 49 YEARS,
S/O JOSEPH SILVESTER D'SOUZA,
3.90 , PIDMALE HOUSE,
POST BANANGADI,
BADAGAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
62 . JAYARAMA SHETTY
AGED 53 YEARS,
S/O MANJAYYA SHETTY,
KELAGINAMANE HOUSE,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
63 . FELIX D'SOUZA
AGED 52 YEARS,
S/O PETER D'SOUZA
VELANKANI STORE,
LITTLE FLOWER HOUSE,
POST SAMPIGE, PUTTIGE,
MANGALORE TALUK,
D.K.DISTRICT-574 227
64 . JARAPPA POOJARI
AGED 49 YEARS,
S/O NARAYANA ACHARI,
14
HARIYALA HOUSE,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
65 . JARAPPA POOJARI
AGED 49 YEARS,
S/O LOKAYYA POOJARI,
6.58, HARIYALA DEVIPRASAD,
POST KALLAMUNDKUR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
66 . JAYA ACHARYA
AGED 40 YEARS,
S/O SANJEEVA ACHARI,
3.21, NEAR YOUTH CLUB POST
ASHWATHPURA,
MANGALORE TALUK,
D.K.DISTRICT-574 227
67 . SATHEESH SHETTY
AGED 40 YEARS,
S/O NARAYANA SHETTY,
3.14, KUKKUDADI HOUSE,
POST ASHWATHPURA,
MANGALORE TALUK,
D.K.DISTRICT-574 227
68 . JOSEPH ABREO
AGED 50 YEARS,
S/O LORENCE ABREO,
4-2, KOLLOTTU HOUSE,
POST ASHWATHPURA,
MANGALORE TALUK,
D.K.DISTRICT-574 227
69 . BHAVANI
AGED 50 YEARS,
W/O VAMANA DEVADIGA,
2-119, SHANTHANAGARA POST,
ASHWATHPURA,
MANGALORE TALUK,
D.K.DISTRICT-574 227
15
70 . LATHA
AGED 50 YEARS,
W/O SHIVAKUMAR,
PARASHURAMA NAGAR HOUSE,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227
71 . URBAN PINTO
AGED 67 YEARS,
S/O MARTIN PINTO,
2.156, PUMAVARA PADAV,
POST ASHWATHPURA,
THENKAMIJAR,
MANGALORE TALUK,
D.K.DISTRICT-574 227 ...PETITIONERS
(BY SHRI. P P HEGDE, ADVOCATE)
AND:
1. THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
TO ITS PARLIAMENTARY AFFAIRS,
PARLIAMENT HOUSE,
NEW DELHI-110 001
2. THE STATE OF KARNATAKA
REPRESENTED BY SECRETARY,
DEPARTMENT OF CO-OPERATION,
M.S.BUILDING,
DR.B.R.AMBEDKAR VEEDHI,
BENGALURU-560 001
3. THE STATE CO-OPERATIVE
ELECTION AUTHORITY
REPRESENTED BY SECRETARY,
3RD FLOOR, A BLOCK,
SHANTHI NAGAR,
TTMC BUILDING,
KHB ROAD,
16
BENGALURU-560 002
4. JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES
(URBAN BANK DIVISION)
(KANUNU KOSHA)
OFFICE OF CO-OPERATIVE
SOCIETIES REGISTRAR,
NO.1, ALI ASKAR ROAD,
BENGALURU-560 052.
5. ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES,
SAHAKARI MAHAL,
MISSION STREET,
MANGALORE - 575 001.
6. KALLAMUNDKUR VYAVASAYA
SEVA SAHAKARI BANK NIYAMITHA
REPRESENTED BY
PRESIDENT BANANGADY,
MANGALORE TALUK
7. RETURNING OFFICER
KALLAMUNDKUR VYAVASAYA
SEVA SAHAKARI BANK NIYAMITHA,
BANANGADY,
MANGALORE TALUK,
DAKSHINA KANNADA-574 227 ...RESPONDENTS
(BY SMT. NILOUFER AKBAR, AGA FOR R.2, 4, 5 & 7;
SHRI. G.V. SHASHIKUMAR, ADV. FOR R3;
SHRI. C.SHASHIKANTHA, ASG FOR R.1.)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE
97TH AMENDEMENT TO THE CONSTITUTION BY INSERTING PART IXB
TO THE CONSTITUTION OF INDIA, IS IN VIOLATION OF ARTICLE
368(2) OF THE CONSTITUTION OF INDIA AND ETC.,
THIS WRIT PETITION COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP THIS DAY, THE COURT MADE THE FOLLOWING:
17
ORDER
Heard Shri P.P.Hegde, learned advocate for the petitioners, Smt. Niloufer Akbar, learned AGA for the State and Shri G.V.Shashi Kumar, learned advocate for respondent No.2.
2. Shri Hegde submits that elections have been conducted on 11.01.2020. Therefore, this petition is rendered infructuous and accordingly prayed for its dismissal. He undertakes to send a memo to this effect through E-mail. His submission is placed on record. Once the memo is received, the Registry shall keep the same in the record.
3. In the circumstances, the petition is accordingly dismissed as having become infructuous.
No costs.
Sd/-
JUDGE AV