Supreme Court - Daily Orders
M/S Ultra Tech Cement Limited vs Mast Ram on 18 January, 2023
ITEM NO.42 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 14286/2022
M/S ULTRA TECH CEMENT LIMITED Petitioner(s)
VERSUS
MAST RAM & ORS. Respondent(s)
Date : 18-01-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
Mr. Biju P Raman, AOR
Mr. Himanshu Tyagi, AOR
Mr. Himanshu Tyagi, A.A.G.
UPON hearing the counsel, the Court made the following
O R D E R
Respondent Nos.9 and 10 have failed to file counter affidavit, despite last opportunity having been granted, as such, further opportunity stands declined.
Service is complete on respondent Nos.6 to 8 but none has entered appearance.
Respondent Nos.1 to 5 are granted four weeks’ time, as last opportunity, for filing counter affidavit.
At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.01.19 listing before the Hon’ble Court, as per rules. 16:38:52 IST Reason:
H. SHASHIDHARA SHETTY Registrar