Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Goa - Subsection Section 37(2) in Goa Co-operative Societies Rules, 2003 (2)The society shall send requisition to the employer for deduction from salary to meet the society's claim under sub-section (2) of section 45 of the Act in Form 'K'.
