Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(1)(a) in The U.P. Electricity (Duty) Act, 1952 (a)where the energy is supplied or consumed by a licensee, by the licensee;