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[Cites 0, Cited by 0] [Section 104(6)] [Section 104] [Entire Act]

State of Tripura - Subsection

Section 104(6)(i) in The Tripura Co-operative Societies Rules, 1976

(i)If any vacancy occurs by leave of absence, deputation, death, resignation, expiry of the period of appointment, termination of the appointment or for any other cause whatsoever, such vacancy shall be filled by a person qualified for appointment under this rule.