Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 10 in Tamil Nadu Land Improvement Schemes (Preservation of Trees in Wind Belt and Shelter Belt) Rules, 1998

10. Planting of another tree in the place of tree cut down.

- Every person who has been granted permission for cutting a tree in a wind belt or shelter belt shall, before cutting such tree, plant another plant of the same species by the side of the tree proposed to be cut and maintain it properly for a period of three years.