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[Cites 0, Cited by 5] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Wakf Act, 1995

(2)In exercising the powers of giving directions under sub-section (1) in respect of any waqf, the Board shall act in conformity with the directions by the waqf in the deed of the waqf, the purpose of waqf and such usage and customs of the waqf as are sanctioned by the school of Muslim law to which the waqf belongs.