Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(1)The Government may, by notification, declare their intention of regulating the marketing of such agricultural produce and in such area as may be specified in the notification.