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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(d) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(d)"Enforcement Officer" means the Commissioner, Food and Civil Supplies, Uttar Pradesh, Additional Commissioner, Food and Civil Supplies, Uttar Pradesh, Deputy Commissioner, Food and Civil Supplies, Uttar Pradesh, Assistant Commissioner, Food and Civil Supplies, Uttar Pradesh, the Chief Marketing Officer, Food and Civil Supplies, Uttar Pradesh, the District Magistrate, Executive Magistrate, Tahsildar, Naib-Tahsildar, the Regional Food Controller, Deputy Regional Food Controller, Regional Marketing Officer, Deputy Regional Marketing Officer, Assistant Regional Food Controller, Senior Marketing Inspector, Marketing Inspector, Assistant Marketing Inspector, District Supply Officer, Town Rationing Officer, Deputy Town Rationing Officer, Area Rationing Officer, Senior Supply Inspector, [Deputy Director (Food and Civil Supplies), Revenue and Special Intelligence Directorate, Uttar Pradesh, Lucknow] [Added by Notification No. 15/XXIX-Food-4-88, dated 20th February 1989, published in U.P. Gazette, (Extraordinary), Part IV, section (Kha), dated 20th February 1989.], Supply Inspector, a Police Officer not below the rank of Sub-Inspector within the limits of their respective jurisdiction and a Police Officer not below the rank of Sub-Inspector attached to the Commissioner, Food and Civil Supplies;