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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xxxvi) in The Indian Stamp (Orissa Amendment) Act, 2001

(xxxvi)in Article 59, for the expression "(No. 23)" the words, brackets, letters and figure "under Division (A), of Article 23" shall be substituted;